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Bombay High Court: Fix PayScales in Timely Manner - (26 Dec 2019)

SERVICE

Bombay High Court has ordered the State Government to digitise the system of dealing with applications seeking fixation of pay-scales for teachers working in schools and colleges. The High Court further observed that the Government unnecessarily drags its feet in deciding such applications, thus further overburdening the state exchequer.

Tags : BOMBAY HIGH COURT   PAYSCALE  

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