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SC Orders Acquittal in Murder Case on Finding that Govt Lab Outsourced DNA Test - (29 Dec 2015)

SC has acquitted a man of killing his wife by reversing verdict of a trial court and Patna HC, as it found loopholes in enquiry when a government forensic lab chief who signed on DNA report of the woman said he had no technical knowledge of DNA matching and had outsourced test to a private lab.

Tags : SC   DNA TEST  

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