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CBDT Extends Deadline for Filing of Income Tax Returns for J&K and Ladakh - (26 Dec 2019)

DIRECT TAXATION

Central Board of Direct Taxes has again extended the deadline for filing of all kinds of income tax returns to January 31, 2020, in the newly-created Union Territories of Jammu and Kashmir and Ladakh. The policy-making body for the Income-Tax department issued an order relaxing the earlier set deadline of November 30, 2019 "on consideration of reports of disturbances in internet facility in certain areas of Jammu and Kashmir".

Tags : CBDT   INCOME TAX RETURNS  

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