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NGT Declines Relief to UP Jal Nigam for Polluting River Ganga - (24 Dec 2019)

ENVIRONMENT

National Green Tribunal has declined relief to UP Jal Nigam and has directed it to deposit Rs 1 Crore as environmental compensation with the Central Pollution Control Board for illegal permission granted by the Principal Secretary, Urban Development, for release of large quantity of untreated sludge and effluents directly into River Ganga on the ground of cleaning trunk sewer.

Tags : NGT   RIVER GANGA  

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