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Cisco Wins U.S. Patent Dispute over Wifi Technology - (29 Dec 2015)

A U.S. Appeals Court has cleared Cisco Systems Inc of infringing another company's wifi technology, reversing a near $64-million judgement against the networking equipment maker in the long-running patent dispute.

Tags : U.S. APPEALS COURT   CISCO SYSTEMS INC   WIFI TECHNOLOGY   PATENT  

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