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Delhi High Court Tells JNU VC to Ensure Exams are Held 'Properly' - (24 Dec 2019)

EDUCATION

Delhi High Court has observed that it is the duty of the Vice-Chancellor to ensure that examinations are conducted properly in the Jawaharlal Nehru University. The Court was hearing a petition filed by a student of the Centre for Korean Studies of JNU, seeking direction to the University to hold exams as the school was closed due to protests by students against a recent hostel fee hike.

Tags : DELHI HIGH COURT   JNU  

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