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Extension of date of direct tax payment in respect of third instalment of advance tax for FY 2019-2020- (Press Information Bureau) (16 Dec 2019)

MANU/PIBU/2107/2019

Direct Taxation

Considering the large-scale disruption of Internet Services in the North Eastern States-Assam, Tripura, Arunachal Pradesh, Meghalaya, Nagaland, Manipur and Mizoram, the Central Board of Direct Taxes, in exercise of powers conferred under clause (a) of sub-section (2) of section 119 of the Income-tax Act, 1961, has decided to extend the last date for payment of December installment of Advance tax for FY 2019-20, from 15th December, 2019 to 31st December, 2019 in case of all the assesses, Corporate and other than Corporate, in the above mentioned States.

Tags : EXTENSION   DATE   DIRECT TAX PAYMENT  

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