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Allahabad High Court Calls for Documents Relating to Arrest of Advocate Md Shoaib - (23 Dec 2019)

CRIMINAL

Allahabad High Court has directed the UP Police to produce before it the arrest memo pertaining to the arrest of Lucknow based senior lawyer and President of Human Rights Group Rihai Manch Mohammad Shoaib. Further the Court also directed the Government to produce documents to show that he was medically examined after the arrest.

Tags : ALLAHABAD HIGH COURT   ADVOCATE MD SHOAIB  

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