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UK High Court Directs Pak to Pay 35 Million Pounds to Nizam of Hyderabad - (20 Dec 2019)

CIVIL

United Kingdom High Court who ruled in favour of India in a decades-old legal dispute with Pakistan over funds belonging to the Nizam of Hyderabad at the time of Partition in 1947 and deposited in a London bank account has ordered Pakistan to pay millions of pounds in legal costs.

Tags : UK HIGH COURT   NIZAM  

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