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Delhi Court Awards Life Imprisonment to Kuldeep Sengar in Unnao Rape Case - (20 Dec 2019)

CRIMINAL

Delhi Court has awarded life imprisonment to former BJP MLA Kuldeep Singh Sengar for raping a woman in Unnao, Uttar Pradesh, in 2017. The four-time expelled BJP legislator will remain in jail for the remainder of his life. Further the Court noted that it did not find any mitigating circumstances against Sengar. He was a public servant who betrayed people’s faith.

Tags : DELHI COURT   KULDEEP SENGAR  

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