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Allahabad HC Directs Medical Assistance to Injured Students, Puts State Govt and AMU Admn on Notice - (20 Dec 2019)

CIVIL

Allahabad High Court has directed the District Magistrate to ensure all necessary medical assistance and aid, if any required to the students and persons said to be injured as a consequence to the lathi charge or by any other means during the incidence of December 14 & 15 and also subsequent thereto, if any taken place in the campus of Aligarh Muslim University.

Tags : ALLAHABAD HIGH COURT   MEDICAL ASSISTANCE  

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