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Nirbhaya Rape Case: Delhi High Court Rejects Convict Pawan Gupta's Plea Claiming he was Juvenile - (20 Dec 2019)

CRIMINAL

Delhi High Court has rejected a plea from one of Nirbhaya's rapists claiming he was a juvenile when he and five others gangraped the paramedic student in December 2012. The petition had been rejected by the trial court and wasn't raised before the Supreme Court.

Tags : DELHI HIGH COURT   NIRBHAYA RAPE CASE  

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