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Delhi Court Extends Ex-Ranbaxy Promoter Shivinder Singh's Custody till December 26 - (20 Dec 2019)

CRIMINAL

Delhi Court has extended the Enforcement Directorate custody of former Fortis Healthcare promoter Shivinder Singh till December 26 in a money laundering case related to alleged misappropriation of funds at Religare Finvest Ltd .The Court extended Shivinder Singh's custody by the Enforcement Directorate after it sought his 7-day custodial interrogation.

Tags : DELHI COURT   RANBAXY  

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