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NCLAT Restores Cyrus Mistry as Chairman of Tata Group - (18 Dec 2019)

COMPANY

National Company Law Appellate Tribunal has upheld charges by Cyrus Mistry that he was improperly ousted as Chairman of the $110 billion Tata Group, paving the way for his reinstatement and marking a loss for the conglomerate’s chairman emeritus Ratan Tata.

Tags : NCLAT   CYRUS MISTRY  

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