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SAT Refuses Relief to Axis Bank in Karvy Case, Asks it to Approach SEBI - (18 Dec 2019)

CAPITAL MARKET

Securities Appellate Tribunal has refused relief to Axis Bank in the Karvy case. The private lender had approached the Tribunal seeking the shares pledged by Karvy to the bank be unfrozen, so that it invokes the pledges.

Tags : SAT   AXIS BANK  

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