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Gauhati High Court Directs State Government to Consider Restoration of Internet Services - (18 Dec 2019)

CIVIL

Gauhati high court has passed an order directing the State Government to consider restoration of internet services, both mobile internet services and broadband. The order also said that while restoring the services, the authorities should take into consideration the input of the prevailing situation.

Tags : GAUHATI HIGH COURT   INTERNET SERVICES  

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