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Delhi Court Extends Interim Bail of Ex-NITI Aayog CEO, Others in INX Media Case - (18 Dec 2019)

CRIMINAL

Delhi Court has extended the interim bail granted to former NITI Aayog CEO Sindhushree Khullar and others till January 27 in the INX Media corruption case. During brief proceedings, the Central Bureau of Investigation opposed the bail application moved by the six accused, saying they may tamper with the evidence if granted relief.

Tags : DELHI COURT   INX MEDIA CASE  

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