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Delhi High Court Stays Proceedings Against Kejriwal and Sisodia in Defamation Complaint - (18 Dec 2019)

CIVIL

Delhi High Court has stayed the proceedings in a defamation complaint made against Chief Minister Arvind Kejriwal and Deputy CM Manish Sisodia by BJP leader Vijender Gupta. The Court issued notice to the State and Gupta seeking their response on the joint plea by Kejriwal and Sisodia before the next date of hearing on February 27.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL  

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