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Supreme Court Directs Petitioners to Approach High Courts in Jamia, AMU Anti-Citizenship Act Protests - (17 Dec 2019)

CIVIL

Supreme Court has refused to interfere in the violence at Jamia Millia Islamia and Aligarh Muslim University (AMU) during the Anti-Citizenship Act protests and asked the Petitioners to approach the High Courts of the respective States. The Apex Court gave the direction to the Petitioners during a hearing on the pleas seeking action against the police for beating up the students on December 15.

Tags : SUPREME COURT   JAMIA   AMU  

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