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Trend and Progress of Banking in India 2014-15 and Financial Stability Report December 2015- (Reserve Bank of India) (23 Dec 2015)

MANU/RPRL/0263/2015

Banking

The Reserve Bank of India released its Report on Trend and Progress of Banking in India 2014-15 as well as its 12th Financial Stability Report . Whereas the Trend and Progress of Banking report presents performance and salient policy measures on the banking sector, the Financial Stability Report assesses risks to financial stability and resilience of the financial system.

Tags : BANKING   INDICATORS   2015   DECEMBER  

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