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UK HC: Anil Ambani’s Evidence in Case Filed by Chinese Banks Incomplete - (17 Dec 2019)

BANKING

United Kingdom High Court has termed the evidence provided by Reliance Communications chairman Anil Ambani as “inexplicably incomplete, implausible and highly unlikely”, in a case over the bankrupt telco’s failure to clear loans for which he was allegedly a personal guarantor.

Tags : UK HC   ANIL AMBANI  

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