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RBI Opens 24x7 NEFT Window - (17 Dec 2019)

BANKING

Reserve Bank of India has allowed National Electronic Funds Transfer (NEFT) facility available for 24 hours a day throughout the year starting 16th December, 2019 which means that a bank account holder can now transfer any value of money online anytime. Prior to this, people could transfer money online between 8 am and 6:30 pm on the days when banks were open.

Tags : RBI   NEFT  

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