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Calcutta HC Asks State Govt for Report on Action Against Citizenship (Amendment) Act, 2019 Protesters - (17 Dec 2019)

CIVIL

Calcutta High Court has directed the State Government to file a report on action taken regarding law and order situation in West Bengal, amid violent protests against the citizenship law. The Court gave the directions on a petition filed by a resident of Howrah that has seen several incidents of vandalism and arson.

Tags : CALCUTTA HC   CITIZENSHIP  

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