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Delhi High Court Directs Media House to Tender Apology for Revealing Identity of Rape Victim - (17 Dec 2019)

CRIMINAL

Delhi High Court has asked a media house to tender "a nicely worded apology" along with an affidavit for revealing the identity of the Hyderabad rape victim. The Court asked the media house whether it revealed the identity of the victim in ignorance or "deliberately" and directed it to put its house in order.

Tags : DELHI HIGH COURT   MEDIA HOUSE  

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