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Supreme Court Grants 3 Months for Project on Smog Tower at Delhi's CP to Deal with Air Pollution - (17 Dec 2019)

ENVIRONMENT

Supreme Court has given three months' time to the Centre and Delhi Government for the pilot project of setting up a 'smog tower' at Connaught Place to deal with the problem of air pollution while brushing aside their request seeking nine months for the same.

Tags : SUPREME COURT   SMOG TOWER  

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