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Delhi Court Convicts Former BJP MLA Kuldeep Sengar in Unnao Rape Case - (16 Dec 2019)

CRIMINAL

Delhi Court has convicted the expelled BJP MLA Kuldeep Singh Sengar in the Unnao rape case. The Court acquitted another accused - Shashi Singh. However the sentencing is expected to take place on December 19.

Tags : DELHI COURT   UNNAO RAPE  

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