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RBI creates Helpline for guiding Start-ups in India on Forex Matters- (Reserve Bank of India) (22 Dec 2015)

MANU/RPRL/0258/2015

Banking

The Reserve Bank of India has created a dedicated email helpline for start-ups in India, offering guidance and assistance to undertake cross-border transactions. Email queries should mention specific issues on which they need guidance from the RBI in relation to the Foreign Exchange Management regulations.

Tags : RBI   FOREIGN EXCHANGE   START-UP   EMAIL ASSISTANCE  

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