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Supreme Court Clears Way for Appointment of 107 Civil Judges - (16 Dec 2019)

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SC has cleared the way for appointment of 107 judicial officers in Haryana by allowing candidates to avail the benefit of grace marks in the main (written) examination of Civil Judge (Junior Division) 2017, in which only nine of the 1,100-plus candidates had qualified.

Tags : SUPREME COURT   CIVIL JUDGES  

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