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Jayalalithaa Biopic: Madras High Court Declines to Stay Release of Queen and Thalaivi - (13 Dec 2019)

MEDIA AND COMMUNICATION

Madras High Court has refused to stay release of web series “Queen” and movie “Thalaivi” which were inspired by the life of late Tamil Nadu Chief Minister J Jayalalithaa.

Tags : MADRAS HIGH COURT   JAYALALITHAA  

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