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Rajya Sabha Passes International Financial Services Centres Authority Bill, 2019 - (13 Dec 2019)

CIVIL

Rajya Sabha has passed the International Financial Services Centres Authority Bill, 2019 by a voice vote thereby paving the way for setting up a unified regulator for the International Financial Services Centres.

Tags : RAJYA SABHA   INTERNATIONAL FINANCIAL SERVICES CENTRES AUTHORITY BILL   2019  

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