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Supreme Court Orders Three Member Judicial inquiry into Hyderabad Encounter - (12 Dec 2019)

CRIMINAL

Supreme Court has ordered a judicial inquiry into the Hyderabad encounter, where four men, accused of allegedly raping and murdering a city veterinarian, were killed. The Apex Court said that there will be a three-member team to probe the case and no other court or authority shall inquire into this matter until further orders of the apex court.

Tags : SUPREME COURT   HYDERABAD ENCOUNTER  

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