CCPA Imposes Rs. 1 Lakh Penalty on Britannia Over Misleading ‘100% Whole Wheat Bread’ Claim  ||  Delhi High Court Upholds SEM Notice Asking Neha Bora to Sign Peace Bond Beyond Mere Hearsay  ||  Allahabad High Court: Rape Victims Cannot Be Denied Compensation for Lack of Medical Report  ||  Kerala High Court Quashes Guideline Restricting Production of Arrested Persons After 5 PM  ||  Gujarat High Court Upholds Acquittal of Two in Electric Fence Death of 11-Year-Old  ||  MP High Court Allows Tree Felling for Indore Metro, Orders Phased Cutting under Expert Watch  ||  Bombay High Court Awards Rs. 5 Lakh for Illegal Arrest, Orders Action Against Police, Magistrate  ||  Bombay High Court Sets Aside FIR Against Pune College Staff Over Murud Beach Tragedy  ||  Bombay High Court Proposes Forfeiting Rehab Homes of Slum Dwellers Dumping Garbage on Roads  ||  J&K&L High Court Sets Aside Rs. 10K Cost on Senior Advocate, Says Heated Exchanges are Common    

Delhi High Court to Police: Provide Security to JNU Officials to Access Administrative Block - (12 Dec 2019)

CIVIL

Delhi High Court has directed the police to provide security and assistance to JNU's administrative staff, including the Vice Chancellor and the Registrar, to enable them to enter the main office building, access to which has been allegedly blocked by protesting students.The Court issued the direction to Delhi Police after the Court was informed that the Registrar of the University has been unable to enter the administrative block which has been "on lock-down" due to the protest by the students.

Tags : DELHI HIGH COURT   JNU  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved