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Delhi High Court to Police: Provide Security to JNU Officials to Access Administrative Block - (12 Dec 2019)

CIVIL

Delhi High Court has directed the police to provide security and assistance to JNU's administrative staff, including the Vice Chancellor and the Registrar, to enable them to enter the main office building, access to which has been allegedly blocked by protesting students.The Court issued the direction to Delhi Police after the Court was informed that the Registrar of the University has been unable to enter the administrative block which has been "on lock-down" due to the protest by the students.

Tags : DELHI HIGH COURT   JNU  

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