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Parliament Passes Citizenship(Amendment) Bill, 2019 - (12 Dec 2019)

CONSTITUTION

Parliament has passed the Citizenship (Amendment) Bill, 2019 with the Rajya Sabha voting 125-99 in favour of the Bill. The Bill provides a path to Indian citizenship for persons belonging to religious minority groups persecuted in Pakistan, Afghanistan and Bangladesh.

Tags : PARLIAMENT   CITIZENSHIP (AMENDMENT) BILL   2019  

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