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Supreme Court to Tamil Nadu: Conduct Local Bodies Poll as Per 2011 Census - (12 Dec 2019)

ELECTION

Supreme Court has directed the Tamil Nadu Government and the state poll panel to conduct upcoming local bodies' election by relying on 2011 census instead of the 1991 census as alleged by opposition party Dravida Munnetra Kazhagam.

Tags : SUPREME COURT   LOCAL BODIES  

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