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Delhi High Court: Can Use General Urdu, Persian Words in FIRs, Avoid Archaic Usage - (11 Dec 2019)

CRIMINAL

Delhi High Court has clarified that it had in an earlier order only directed that First Investigation Reports should be registered in simple language and archaic Urdu and Persian words need to be avoided. The Court said that Urdu and Persian words of general use can be used by police while registering complaints.

Tags : DELHI HIGH COURT   FIR  

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