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Rajya Sabha Passes Arms (Amendment) Bill, 2019 - (11 Dec 2019)

DEFENCE

Rajya Sabha has passed the Arms (Amendment) Bill, 2019. The Bill provides for a maximum punishment of life imprisonment for manufacturing and carrying illegal arms. It also has a provision for imprisonment of two years or fine which may extend to Rs 1 lakh or both for those using firearms in a rash or negligent manner in celebratory gunfire, endangering human life or personal safety of others.

Tags : RAJYA SABHA   ARMS (AMENDMENT) BILL   2019  

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