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Lok Sabha Passes Constitution (One Hundred and Twenty-Sixth Amendment) Bill, 2019 - (11 Dec 2019)

CONSTITUTION

Lok Sabha has passed the Constitution (126th Amendment) Bill, 2019 to extend reservation to Scheduled Castes and Scheduled Tribes in Lok Sabha and State Assemblies by another 10 years even though the opposition slammed the Government for not giving the benefit to the Anglo-Indian community.

Tags : LOK SABHA   CONSTITUTION  

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