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Jharkhand High Court Grants Bail to 6 Arrested In Tabrez Ansari's Killing - (11 Dec 2019)

CRIMINAL

Jharkhand High Court has granted bail to six people arrested in connection with the killing of Tabrez Ansari in June. The Court granted bail to the six after their advocate informed the Court that neither their names were mentioned in the First Investigation Report registered in connection with the death of Mr Ansari nor the main accused Papu Mandal had implicated them during interrogation by the police.

Tags : JHARKHAND HIGH COURT   BAIL  

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