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Delhi High Court to Centre: Don't Fill Up SAG Posts in ITBP, BSF, CRPF without Informing Court - (11 Dec 2019)

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Delhi High Court has asked the Centre not to fill via deputation the senior administrative grade (SAG) level posts like that of IG and DIG, in the ITBP, BSF and CRPF without informing it in advance. The direction has been issued in several petitions which have opposed filling up of the top posts, including newly created ones, in these central armed police forces by deputation.

Tags : DELHI HIGH COURT   SAG  

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