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Delhi High Court Junks Petition Seeking CBI Probe in Delhi Factory Fire - (10 Dec 2019)

CIVIL

Delhi High Court has refused to entertain a petition seeking judicial as well as Central Bureau of Investigation probe in the Anaj Mandi fire incident, observing it is an early stage and "time ought to be given to the authorities". The Court while dismissing the petition said, "The incident took place on December 8, authorities are already working to extinguish the fire and also deliberating to stop such incidents in future. The Petitioner ought to have waited."

Tags : DELHI HIGH COURT   DELHI FACTORY FIRE  

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