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Supreme Court Issues Notice to EC on Plea by Mahua Moitra - (10 Dec 2019)

ELECTION

Supreme Court has issued notice to the Election Commission on a plea of MP Mahua Moitra seeking direction to the poll body to publish on its website the constituency-wise information collated in Form 17C part I and II and Form 20 for every subsequent Parliamentary and Assembly elections. The Court sought a response from the Election Commission.

Tags : SUPREME COURT   MAHUA MOITRA  

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