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Bombay High Court Confirms Life Sentence for Mafia Don Arun Gawli - (09 Dec 2019)

CRIMINAL

Bombay High Court has confirmed the life imprisonment awarded to mafia don Arun G. Gawli under the Maharashtra Control of Organised Crime Act, 1999 by a trial court in 2012 for the murder of a Shiv Sena municipal corporator. The Court confirmed the sentence on Gawli, a former Member of Legislative Assembly and some other associates involved in the crime.

Tags : BOMBAY HIGH COURT   ARUN GAWLI  

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