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Bombay HC Quashes Order Directing Husband to Visit IVF Expert to Fulfill Wife's Wish for Second Child - (09 Dec 2019)

CIVIL

Bombay High Court has quashed an order of the Family Court, Nanded directing the husband to visit an In Vitro Fertilisation expert against his wishes in pursuance of the wife’s desire for another child. The Court said that the Family Court’s Order was shocking to the judicial conscience of the Court.

Tags : BOMBAY HC   IVF EXPERT  

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