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Delhi High Court Stays Ministry Panel - (09 Dec 2019)

CIVIL

Delhi High Court has stayed the operations of a new committee that was formed by the Sports Ministry to ‘review the Draft National Code for Good Governance in Sports, 2017’. The 13-member panel, that was formed only last month to give their suggestions ‘for making it acceptable to all the stakeholders so that there is a sync between Government and all stakeholders and a balance is struck between autonomy of NSFs vis-a-vis need for transparency and accountability’ exist only in name as of today.

Tags : DELHI HIGH COURT   MINISTRY PANEL  

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