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Delhi High Court: Provide Anti-Rabies Vaccine to all Govt Hospitals - (09 Dec 2019)

CIVIL

Delhi High Court has directed the Centre, the AAP government and municipal bodies in the city to procure and provide anti-rabies vaccines in sufficient quantities at regular intervals to hospitals run by them in the national capital. The direction came while disposing of a Public Interest Litigation initiated by the Court on its own on the basis of a news report which highlighted the shortage of anti-rabies injections in Delhi.

Tags : DELHI HIGH COURT   ANTI-RABIES  

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