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Calcutta HC: No Data to Establish that Imposition of Death Penalty Leads to Decrease in Crime - (06 Dec 2019)

CRIMINAL

Calcutta High Court has allowed the Death Reference Appeal of a habitual offender while observing that there is statistical data to conclusively establish that imposition of death penalty will definitely lead to reduction of crime committed by others in society.

Tags : CALCUTTA HC   DEATH PENALTY  

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