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Bombay High Court Rejects PMC Bank Depositors' Plea for Lifting Withdrawal Cap - (06 Dec 2019)

BANKING

Bombay High Court has rejected pleas of the depositors of the crisis-hit Punjab and Maharashtra Cooperative (PMC) Bank, seeking lifting of restrictions imposed by the Reserve Bank of India on cash withdrawals.

Tags : BOMBAY HIGH COURT   PMC BANK  

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