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RBI Policy: Interest Rates Unchanged, GDP Growth Forecast Lowered - (06 Dec 2019)

BANKING

Reserve Bank of India has released its fifth bi-monthly monetary policy statement for 2019-20 in which the Monetary Policy Committee, decided to keep the policy repo rate unchanged at 5.15%. In 2019, the RBI has cut repo rate by 135 basis points so far to a nine-year low of 5.15%.

Tags : RBI POLICY   INTEREST RATES  

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