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Rajya Sabha Passes Taxation Laws (Amendment) Bill, 2019 - (06 Dec 2019)

DIRECT TAXATION

Rajya Sabha has cleared the Taxation Laws (Amendment) Bill, 2019, replacing an Ordinance that was used to slash corporate tax rates to stimulate growth. The Lok Sabha has already passed the Bill and the Upper House cleared the legislation with voice vote without any changes.

Tags : RAJYA SABHA   TAXATION LAWS (AMENDMENT) BILL   2019  

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