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Kerala High Court Rejects Plea Against Publication of Memoir of Kerala Nun - (05 Dec 2019)

CRIMINAL

Kerala High Court has rejected a petition seeking to stop the publication and distribution of a book penned by a nun on grounds that its contents were allegedly "highly defamatory" of the clergy, nuns and the faithful. The Court while rejecting the petition filed by nun Licia Joseph who claimed that the contents alleged "immoral" life by a section of priests and nuns of the Syro Malabar Church however said she can approach the police.

Tags : KERALA HIGH COURT   KERALA NUN  

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